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Dadra And Nagar Haveli - Section

Section 69 in The Dadra and Nagar Haveli Excise Regulation, 2012

69. Power to obtain information. - The Excise Commissioner or any authorised Excise Officer may by order require any person or any establishment deemed reasonably connected with any unlawful handling of any intoxicants to furnish to him such information as may be specified in the order.