Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 19 in Tripura Foodgrains (Distribution) Control Order, 1972 19. Daily Sale Register. - Every appointed retailer shall also maintain a Daily Sale Register which shall be made up-to-date at the end of each day.
