Rajasthan High Court - Jodhpur
Deepa Ram And Ors vs Om Prakash Barva And Ors on 4 October, 2018
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 380/2018
Deepa Ram And Ors.
----Petitioner
Versus
Om Prakash Barva And Ors.
----Respondent
For Petitioner(s) : Mr. Madan Singh Rathore.
For Respondent(s) : Mr. Manish Patel.
HON'BLE MR. JUSTICE DINESH MEHTA
Order 04/10/2018 Mr. Manish Patel, Advocate appears for respondent No.5, the service, therefore, is complete.
After hearing learned counsel for the parties, this Court deems it appropriate to issue notice to the respondent No.3 as well.
Issue notice to the respondent No.3, returnable on 3.11.2018.
Meanwhile, the respondents No.3 & 5 may file reply to the petition/compliance report.
(DINESH MEHTA),J A.Arora/-23.
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