Section 11(1)(k) in The Western Orissa Development Council Act, 2000
(k)execute different development projects of the Council through different Agencies of the Government or through any other [agencies identified by the Government in the manner prescribed;] [Substituted vide Notification No. 10942 dated 19.7.2001 O.G.E.No. 1355 dated 19.7.2001.]