Meghalaya High Court
Darius Marwein vs . State Of Meghalaya & Anr. on 2 December, 2021
Bench: Sanjib Banerjee, W. Diengdoh
Serial No. 01
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
Crl. M.C. No. 71/2021
Date of Order: 02.12.2021
Darius Marwein Vs. State of Meghalaya & Anr.
Coram:
Hon'ble Mr. Justice Sanjib Banerjee, Chief Justice
Hon'ble Mr. Justice W. Diengdoh, Judge
Appearance:
For the Petitioner/Appellant (s) : Mr. S. Kumar, Adv.
For the Respondent (s) : Mr. B. Bhattacharjee, AAG with
Mr. A. Kharwanlang, GA\ In view of the good grounds shown, the delay of 315 days in preferring the appeal is condoned.
The appeal has to be heard. The appellant will prepare sufficient number of paper-books within six weeks from date and circulate and file the same. Let the matter appear eight weeks hence.
Crl. M.C. No. 71 of 2021 is disposed of.
(W. Diengdoh) (Sanjib Banerjee)
Judge Chief Justice
Meghalaya
02.12.2021
"Santosh, P.S."
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