Jharkhand High Court
Sajid Ali @ Babu Bhai vs The State Of Jharkhand & Another ... ... on 28 April, 2025
Author: Anil Kumar Choudhary
Bench: Anil Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.M.P. No.660 of 2021
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Sajid Ali @ Babu Bhai ... Petitioner Versus The State of Jharkhand & Another ... Opposite Parties
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CORAM: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY
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For the Petitioner : Mr. Ram Kinkar, Advocate For the State : Ms. Priya Shrestha, Spl.P.P. For the OP 2 : Mr. P.A.S. Pati, Advocate : Mr. Akshay Kumar, Advocate
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Order No:-06 Dated:-28-04-2025 Heard the parties.
Learned counsel for the petitioner prays for time. Prayer for time is allowed as the last chance. List this case after two weeks.
(Anil Kumar Choudhary, J.) Abhiraj/