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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of West Bengal - Subsection

Section 98(5) in The West Bengal Correctional Services Act, 1992

(5)The Superintendent shall nominate one member of the Prisoners’ Panchayat as the Pratinidhi and another member thereof as Upa-Pratinidhi for the purpose of maintaining regular contact with him in relation to the grievances of the prisoners, if any.