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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Manipur - Subsection

Section 68(3) in The Manipur Panchayati Raj Act, 1994

(3)The Government may allocate to a Zilla Parishad any public property situated within its jurisdiction, and thereupon such property shall vest in the Zilla Parishad.