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State of Rajasthan - Section

Section 21 in Marble Policy, 2002

21. S.No. Category Percentage

[S. No.] [Substituted by G.S.R. 113; Notification No. F15(20)Mines/Gr.II/94 Part dated 24-3-2011 Published in Rajasthan Gazette Part 4(c) dated 24-3-2011.] Category Percentage
(a) Scheduled Castes 7.50%
(b) Scheduled Tribes 7.50%
(c) Other Backward Classes 4.00%
(d) Special Backward Classes 1.00%
(e) Unemployed graduates 3.00%
(f) Dependant of the Martyres of Defense Forces, Freedom fighter 2.00%
(g) General 5.00%
Provided that mining lease/quarry licence granted under this proviso i shall not be transferred to a person belonging to the other category.Provided further that before transfer the mining lease/quarry licence has remained in force for atleast five years from its commencement.