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State of Rajasthan - Section
Section 21 in Marble Policy, 2002
21. S.No. Category Percentage
| [S. No.] [Substituted by G.S.R. 113; Notification No. F15(20)Mines/Gr.II/94 Part dated 24-3-2011 Published in Rajasthan Gazette Part 4(c) dated 24-3-2011.] | Category | Percentage |
| (a) | Scheduled Castes | 7.50% |
| (b) | Scheduled Tribes | 7.50% |
| (c) | Other Backward Classes | 4.00% |
| (d) | Special Backward Classes | 1.00% |
| (e) | Unemployed graduates | 3.00% |
| (f) | Dependant of the Martyres of Defense Forces, Freedom fighter | 2.00% |
| (g) | General | 5.00% |