Delhi High Court - Orders
Vasu Sharma @ Bunty vs State Nct Of Delhi on 13 September, 2023
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 763/2023 & CRL.M.A. 20468/2023, CRL.M.A.
20469/2023 & CRL.M.A. 21915/2023
VASU SHARMA @ BUNTY ..... Petitioner
Through: Mr Kanhaiya Singhal, Mr Prasanna,
Mr Bakshi, Mr Ajay Kumar, Mr
Ujwal Ghai, Mr Teeksh Singhal, Mr
Anmol Chopra, Ms Deepali Pawar,
Mr Gurjass Puri and Ms Richa Khera,
Advocates.
versus
STATE NCT OF DELHI ..... Respondent
Through: Ms Richa Dhawan, APP for the State.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 13.09.2023
1. Learned counsel for the petitioner has been heard in part.
2. List for further arguments on 20.09.2023 at 2:30 PM.
3. In the meanwhile, learned APP for the State is at liberty to file written submissions before the next date.
4. Learned counsel for the petitioner is also at liberty to file typed copy of the post-mortem report and doctor's opinion.
VIKAS MAHAJAN, J SEPTEMBER 13, 2023 MK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 19:06:46