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[Cites 0, Cited by 0] [Section 27(6)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(6)(b) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(b)The dates on which lime-washing, colour washing, varnishing or painting is carried out shall be entered by the employer in the register maintained in Form III.