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[Cites 0, Cited by 0] [Section 135(1)] [Section 135] [Entire Act]

State of Tamilnadu - Subsection

Section 135(1)(b) in Tamil Nadu Panchayats (Elections) Rules, 1995

(b)the names of all persons, if any, who have been proved at the trial to have been guilty or any corrupt practice and the nature of that practice; and