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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 40(2)(d) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(d)subject to the provisions of sections 123 and 124 of the Evidence Act, Samvat 1977, requisitioning any public record or document or copy of such record or document from any office ;