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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(1) in Sree Sankaracharya University of Sanskrit Act, 1994

(1)The University shall have the following faculties, namely:-
(i)Sanskrit literature;
(ii)Sanskrit grammar;
(iii)Indian Metaphysics;
(iv)Indian Logic;
(v)Other Sanskrit Studies;
(vi)Indology;
(vii)Indian languages;
(viii)Foreign languages; and
(ix)Arts and Social Sciences:
Provided that it shall not be necessary to have all the faculties at the incorporation of the University.