Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act] State of Assam - Subsection Section 26(3)(a) in The Assam Engineering (Irrigation Department) Service Rules, 1978 (a)shall not be required to serve as aforesaid after the expiry of 10 years from the date of appointment;