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Union of India - Section

Section 24 in State Bank of India Employees Pension Fund Regulations, 2014

24. Maintenance of books and accounts of the fund.

- The books and accounts of the Fund shall be balanced on the 31st March and 30th September in every year and a statement of affairs made up annually to 31st March shall be submitted to a meeting of the trustees to be held not later than the 31st August in every year.