Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 367(3)] [Section 367] [Entire Act] State of Maharashtra - Subsection Section 367(3)(e) in Selected Statutes (Statutes framed under the Bombay University Act, 1914) (e)if the candidate is not elected and the deposit has been forfeited under clause (2) hereof.