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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(1)(a) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(a)The Presiding Officer shall close the polling station at the hour fixed in that behalf under these rules and shall not thereafter admit any elector into the polling station: