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Bombay High Court

Ashish Khandelwal vs Iit Bombay on 19 March, 2020

Bench: Ravi K. Deshpande, Prithviraj Keshavrao Chavan

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2623 OF 2017

 Ashish Khandelwal                                        ....Petitioner
            V/S
 Iit Bombay                                            ....Respondent
        CORAM :                RAVI K. DESHPANDE &
                               PRITHVIRAJ KESHAVRAO CHAVAN, JJ
      DATE :                   19th March, 2020
 P.C. :

Due to paucity of time the matter is adjourned to 23/04/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.

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