Bombay High Court
Ashish Khandelwal vs Iit Bombay on 19 March, 2020
Bench: Ravi K. Deshpande, Prithviraj Keshavrao Chavan
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2623 OF 2017
Ashish Khandelwal ....Petitioner
V/S
Iit Bombay ....Respondent
CORAM : RAVI K. DESHPANDE &
PRITHVIRAJ KESHAVRAO CHAVAN, JJ
DATE : 19th March, 2020
P.C. :
Due to paucity of time the matter is adjourned to 23/04/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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