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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(7) in The Protection Of Plant Varieties And Farmers' Rights Regulations, 2006

(7)The Registrar shall, on being satisfied, allow alterations in denominations, names and addresses of the applicants, assignees, authorised agents, legal representatives and successor and may permit clerical corrections in the Register or Certificates of Registration or applications on receipt of written request to this effect.