Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 3 in The Punjab Privately-Managed Recognised Schools Employees (Security of Service) Rules, 1981

3. Application.

- These rules shall apply to all the employees employed on aided posts but shall not apply to -
(i)persons appointed on part-time basis against aided posts;
(ii)persons re-employed on aided posts; and
(iii)a person employed on aided post previously held by an employee under suspension.