Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(5)(d) in Haryana Urban Development Authority Act, 1977

(d)erect or set up any fence, post, stall or scaffolding in any public street,