Supreme Court - Daily Orders
Ram Gopal Yadav vs The State Of Chhattisgarh on 13 April, 2016
ITEM NO.83 REGISTRAR COURT. 1 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (Crl.) No(s).
1367-1368/2016
RAM GOPAL YADAV Petitioner(s)
VERSUS
STATE OF CHATTISGARH AND ANR. ETC. Respondent(s)
(With appln. (s) for exemption from filing O.T. and office report)
Date : 13/04/2016 These petitions were called on for hearing today.
For Petitioner(s)
Rajesh Singh Chauhan,Adv.
Mr. A.R. Rahmani, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Respondent no. 2 in both the matters has to file counter affidavit within four weeks time.
Await service on respondent no. 1 in both the matters. List again on 13.7.2016.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2016.04.13 17:07:27 IST Reason: