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Supreme Court - Daily Orders

Ram Gopal Yadav vs The State Of Chhattisgarh on 13 April, 2016

     ITEM NO.83                          REGISTRAR COURT. 1              SECTION IIA

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                         BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Petition(s) for Special Leave to Appeal (Crl.)                 No(s).
     1367-1368/2016

     RAM GOPAL YADAV                                                   Petitioner(s)

                                                    VERSUS

     STATE OF CHATTISGARH AND ANR. ETC.                                Respondent(s)

     (With appln. (s) for exemption from filing O.T. and office report)

     Date : 13/04/2016 These petitions were called on for hearing today.

     For Petitioner(s)
                                        Rajesh Singh Chauhan,Adv.
                                        Mr. A.R. Rahmani, Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent no. 2 in both the matters has to file counter affidavit within four weeks time.

Await service on respondent no. 1 in both the matters. List again on 13.7.2016.

(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2016.04.13 17:07:27 IST Reason: