Gujarat High Court
Gujarat Electricity Board & 3 vs Respodent No.1 Transposed As Appellant ... on 20 February, 2018
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/FA/1231/1992 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 1231 of 1992
TO
FIRST APPEAL NO. 1234 of 1992
With
CROSS OBJECTION NO. 327 of 2001
In
FIRST APPEAL NO. 1232 of 1992
With
CROSS OBJECTION NO. 174 of 2009
In
FIRST APPEAL NO. 1233 of 1992
With
CROSS OBJECTION NO. 328 of 2001
In
FIRST APPEAL NO. 1234 of 1992
With
FIRST APPEAL NO. 1340 of 1993
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GUJARAT ELECTRICITY BOARD & 3....Appellant(s)
Versus
RESPODENT NO.1 TRANSPOSED AS APPELLANT NO.2 &
2....Defendant(s)
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Appearance:
MR MD RANA, ADVOCATE for the Appellant(s) No. 1
MR RR TRIVEDI, ADVOCATE for the Defendant(s) No. 3 - 3.4
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 20/02/2018
ORAL ORDER
Mr.Rana has filed leave note. Put up next week by way of last opportunity.
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