Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act] State of Kerala - Subsection Section 54(2)(v) in The Kerala General Sales Tax Act, 1963 (v)to a civil court in any suit to which the Government are party and which relates to any matter arising out of any proceeding under this Act