Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Mizoram - Subsection Section 46(4) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016 (4)The Government shall provide such officers and other employees to the Committee as may be necessary for its efficient functioning.
