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Union of India - Section

Section 11 in Cochin Port Trust (Licensing of stevedoring and shore handling) Regulations, 2019

11. Duties of Traffic Manager.

(1)The Traffic Manager shall be responsible for monitoring and ensuring compliance of the terms and condition of the licence issued to the agents and also of the safety norms to be followed by such agents.
(2)In case of any default in the compliance of the terms and conditions of the licence or in following of the safety norms by any agent, the Traffic Manager shall, in the event of first such default, cause a warning to be issued to such agent and in the event of subsequent defaults, submit a report to the Chairman stating details of noncompliance and recommending penal action to be taken against the agent, including cancellation of the licence and forfeiture of security deposit.