Gujarat High Court
S - On Behalf Of His Minor Daughter vs State Of Gujarat on 6 February, 2018
Author: J.B.Pardiwala
Bench: J.B.Pardiwala
R/SCR.A/585/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CRIMINAL APPLICATION (DIRECTION) NO. 585 of 2018
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S - ON BEHALF OF HIS MINOR DAUGHTER....Applicant(s)
Versus
STATE OF GUJARAT....Respondent(s)
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Appearance:
KUMAR H TRIVEDI, ADVOCATE for the Applicant(s) No. 1
MR MITESH AMIN, PUBLIC PROSECUTOR WITH MR DHARMESH
DEVNANI, APP for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 06/02/2018
ORAL ORDER
1 This matter has been notified by the Registry as some clarification is required in view of the directions issued by this Court. The main matter was one relating to termination of pregnancy. While disposing of the main matter, this Court issued various directions. One of those directions issued by this Court is that the identify of the victim including the identify of the parents of the victim shall not be disclosed in any manner and if it is disclosed, then the person responsible for the same may have to face proceedings for contempt of Court, apart from the possibility of prosecution under Section 228A of the I.P.C.
2 In the cause title of the judgment dated 30 th January 2018 passed in the Special Criminal Application No.585 of 2018, inadvertently, the name of the father of the victim has been stated. The same should be deleted at the earliest and should be replaced by just one alphabet "S".
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R/SCR.A/585/2018 ORDER
The cause title be read as "S ON BEHALF OF HIS MINOR DAUGHTER VS. STATE OF GUJARAT".
3 In para 3.4 at page 5 of the judgment, there is a reference of one medical report. In that report also, the name of the father of the victim has been shown. The said name may also be deleted and replaced by one alphabet "S".
4 The Registry may go through the judgment once again, and at any place, if the name of the father of the victim is found, that name shall be deleted and be replaced by one alphabet "S".
(J.B.PARDIWALA, J.) chandresh Page 2 of 2 HC-NIC Page 2 of 2 Created On Tue Feb 06 23:25:13 IST 2018