Section 3 in Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1999
3. Computation of Vacancies.
[Section-33] - For the purposes of Computation of Vacancies of the Persons with Disabilities in Class-I, Class-II, Class-III, Class-IV posts the manner of computation of Vacancies shall be such as may be determined by the State Government by instructions or orders in this regard.
