Supreme Court - Daily Orders
K.R. Ramesh vs Central Bureau Of Investigation on 10 September, 2020
Bench: A.M. Khanwilkar, Dinesh Maheshwari, Sanjiv Khanna
ITEM NO.11 Court 5 (Video Conferencing) SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 3743-
3744/2020
(Arising out of impugned final judgment and order dated 15-06-2020
in OPCRL No. 435/2019 15-06-2020 in OPCRL No. 436/2019 passed by
the High Court Of Kerala At Ernakulam)
K.R. RAMESH Petitioner(s)
VERSUS
CENTRAL BUREAU OF INVESTIGATION & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.77857/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT )
Date : 10-09-2020 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s)
Mr. Ramesh Babu M. R., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 14.09.2020.
Office to indicate whether any Special Leave Petition is filed/pending in this court against the judgment dated 22.05.2020 passed by Delhi High Court in Crl. Appeal. No. 1186 of 2017.
Signature Not Verified(DEEPAK SINGH) Digitally signed by DEEPAK SINGH Date: 2020.09.10 (VIDYA NEGI) COURT MASTER (SH) 17:49:36 IST Reason: COURT MASTER (NSH)