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State of Tamilnadu - Section

Section 139 in Tamil Nadu Government Servants (Conditions of Service) Act, 2016

139. Orphans and destitute children who have lost their parents before reaching the age of ten and are destitutes; and who have nobody else to take care of them either by law or custom; and also who are admitted into any of the schools or orphanages run by the Government or recognized by the Government.

Part - B Backward Class Muslims