Section 11 in The Punjab General Clauses Act, 1898
11. Gender and number.
- In all Punjab Acts [-] [The words 'or East Punjab Act' omitted by the Adaptation of Laws Order, 1951.], unless there is anything repugnant to the subject or context, -(1)words importing the masculine gender shall be taken to include females; and(2)words in the singular shall include the plural and vice versa.
