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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(3)(o) in The Rajasthan Sales Tax/Central Sales Tax Deferment Scheme for Industries, 1998

(o)"Screening Committee" means the State Level Screening Committee (SLSC) or a District Level Screening Committee (DLSC), which shall exercise its powers and discharge its duties in accordance with the provisions of this Scheme.