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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jharkhand - Subsection

Section 13(b) in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

(b)monthly in cash equivalent to the monthly cost or as the Excise Commissioner may fix, within seven days after the expiry of the month to which the payment relates.