Section 76(2)(c) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

(c)No gratuity shall be given for the period of interruption in service caused by such unauthorised absence; and

Legal Document View