Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act] State of Jammu-Kashmir - Subsection Section 26(1)(b) in Jammu and Kashmir Metropolitan Region Development Authorities Act, 2018 (b)providing all monies to be made available by the Authority as loans or advances to local authorities and other authorities or persons,