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Punjab-Haryana High Court

Punjab Small Scale Industries And ... vs Simranjit Singh And Others on 8 December, 2008

Author: Rajesh Bindal

Bench: Rajesh Bindal

             In the High Court of Punjab & Haryana at Chandigarh


                                       R. F. A No. 2819 of 2005 (O&M)



Punjab Small Scale Industries and Export Corporation        ... Appellant
                                             vs
Simranjit Singh and others                                  .... Respondents

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. B. S. Kanwar and Mr. Sourabh Goel, Advocates for Mr. Govind Goel, Advocate, for the appellant.

Mr. Naresh Kaushal, Advocate, for the landowner.

Rajesh Bindal J.

For orders see detailed reasons recorded in a separate order of today passed in R. F. A. No. 2801 of 2005 - Punjab Small Scale Industries and Export Corporation vs Bhajan Singh and others.





08.12.2008                                             ( Rajesh Bindal)
vs.                                                          Judge