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[Cites 0, Cited by 0] [Section 374(2)] [Section 374] [Entire Act]

State of Jharkhand - Subsection

Section 374(2)(viii) in Bihar Education Code, 1961

(viii)The members of the Committee shall be entitled to visit the schools and to record their observations in the visitors' Book. No criticism of a personal character regarding any member of the teaching staff should be entered. The copy of the remarks made by Visiting Members should be forwarded to the Deputy Directress of Education for girls, within three days from the date of the visit.