Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2)(h) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(h)ensure that adequate number of prescribed application forms for maintenance are available in offices of common contact or citizens like Post Offices, SDMs Offices, District Offices, PDS Outlets, Police Stations, etc. ;