Section 22(a) in The Maharashtra State Board of Technical Education Act, 1997
(a)to advise the Government on matters of policy relating to Diploma Level Technical Education in general, and on the following matters, in particular, namely:-(i)co-ordination between national polices and State policies in Diploma Level Technical Education;(ii)co-ordination between Secondary, Higher Secondary, Degree Education and Diploma Level Education;(iii)to maintain uniform standard of Diploma Level Technical Education;(iv)to promote Industry Institute inter-action;
