Kerala High Court
M/S.St.Tresa'S Teacher Training vs James Varghese on 13 July, 2010
Author: S.Siri Jagan
Bench: S.Siri Jagan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Con.Case(C).No. 598 of 2010(S)
1. M/S.ST.TRESA'S TEACHER TRAINING
... Petitioner
Vs
1. JAMES VARGHESE, AGE AND FATHER'S
... Respondent
2. A.P.MOHAMMED HANEESH,
3. V.RAJENDRAN, AGE AND FATHER'S NAME
For Petitioner :SRI.P.RADHAKRISHNAN (1)
For Respondent :GOVERNMENT PLEADER
The Hon'ble MR. Justice S.SIRI JAGAN
Dated :13/07/2010
O R D E R
S.SIRI JAGAN, J.
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Contempt Case (C).No. 598 of 2010
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Dated this the 13th day of July, 2010
J U D G M E N T
The learned counsel for the petitioner agrees that now the directions in Annexure 1 judgment have been fully complied with. In the above circumstance, the contempt case is closed.
Sd/-
sdk+ S.SIRI JAGAN, JUDGE
///True copy///
P.A. to Judge