Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(d) in Haryana Liquor Licence Rules, 1970

(d)a license may be transferred by the authority competent to grant it for the remainder of its currency to a new licensee.