Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(16) in The Maharashtra Project Affected Persons Rehabilitation Act, 1999 (16)"to cultivate" means to carry on any agricultural operation, and the expression "cultivation" shall be construed accordingly;
