Bombay High Court
Echjay Overseas Trades Pvt. Ltd. And 2 ... vs Mrs. Rajendra, Director Of Income ... on 6 October, 2023
Bench: K.R. Shriram, Neela Kedar
Board Sr.No.:-203
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2309 OF 2010
Echjay Overseas Trades Pvt. Ltd. And 2 Ors. ....PETITIONER
V/S
Mrs. Rajendra, Director Of Income Tax-ii ....RESPONDENT
(investigations) And 3 Ors.
WITH WRIT PETITION NO. 122 OF 2009 Echjay Industries Pvt. Ltd. And 7 Ors. ....PETITIONER V/S Rajendra And 2 Ors. ....RESPONDENT Mr Nitesh Joshi a/w Mr Vishesh Malviya, Mr Bhavin Shah and Mr Tejas Popal i/b Rashmikant and Partners for Petitioners Mr Devang Vyas, Ld ASG a/w Ms Anusha P Amin and Ms Vaibhavi Choudhary i/b Mr P C Chhotaray for Respondents-Revenue CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 6th October, 2023 P.C. :
S. O. to 20/10/2023 .
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 06/10/2023 ::: Downloaded on - 07/10/2023 08:05:11 :::