Section 205(2)(c) in The West Bengal Panchayat Act, 1973

[Cites 0, Cited by 0] [Section 205(2)] [Section 205] [Entire Act]

(c)require, for the purposes of inspection or examination, the Gram Panchayat, Panchayat Samiti or Zilla Parishad-

(i)to produce any book, record, correspondence, plan or other document, or

(ii)to furnish any return, plan, estimate, statement, accounts or statistics, or

(iii)to furnish or obtain any report or information.

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