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[Entire Act]
State of Punjab - Section
Section 298 in Punjab Jail Manual, 1996
298. The marking of uniform.
- Every article of clothing shall, before it is issued, be marked with the permanent number of the warder and the date of issue, in 25.4 mm figures in the case of woollen articles, and in 12.7 mm figures on cotton articles as follows :-| Blouse | On the inside of back of neck band. | |
| Jersey | ] | On the inside of back between |
| Great coat | ] | the shoulders. |
| Trousers on the waist band. | ||
| Pugree | ] | on the reverse side of one end. |