Delhi High Court - Orders
Vending Updates (India) Private ... vs Registrar Of Trademarks on 9 December, 2022
Author: C. Hari Shankar
Bench: C.Hari Shankar
$~17(original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-TM) 160/2022 & I.A. 20887/2022,I.A.
20888/2022, I.A. 20889/2022, I.A. 20890/2022
VENDING UPDATES (INDIA) PRIVATE LIMITED
.. Appellant
Through: Mr. Essenese Obhan, Ms.
Mehak Kanwar, Ms. Ayesha and Ms.
Himangi Kapoor, Advs.
versus
REGISTRAR OF TRADEMARKS ..... Respondent
Through: Mr. Harish Vaidyanathan
Shankar, CGSC with Mr. Srish Kumar
Mishra, Mr. Sagar Mehlawat, Mr. Alexander
Mathai and Mr. Paikaday, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 09.12.2022 I.A. 20890/2022 in C.A.(COMM.IPD-TM) 160/2022
1. Exemption allowed, subject to all just exceptions.
2. The application stands disposed of.
C.A.(COMM.IPD-TM) 160/2022 & I.A. 20887/2022, I.A. 20888/2022, I.A. 20889/2022
3. Issue notice.
4. Notice is accepted on behalf of respondnet by Mr. Harish Vaidyanathan Shankar, learned CGSC.
5. Reply, if any, be filed within four weeks from today, with Signature Not Verified Digitally Signed C.A.(COMM.IPD-TM) 160/2022 Page 1 of 2 By:KAMLA RAWAT Signing Date:12.12.2022 17:39:49 advance copy to learned Counsel for the appellant who may file rejoinder thereto, if any, within four weeks thereof.
6. Re-notify on 16th February 2023.
C. HARI SHANKAR, J.
DECEMBER 9, 2022 dsn Signature Not Verified Digitally Signed C.A.(COMM.IPD-TM) 160/2022 Page 2 of 2 By:KAMLA RAWAT Signing Date:12.12.2022 17:39:49