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State of Nagaland - Section

Section 233 in Nagaland Municipal Act, 2001

233. Power to provide metres.

(1)The Chief Officer of a Municipality may, provide a water-metre and attach the same to the supply pipe in the premises connected with the service mains of the Municipality.
(2)The expenses of providing and attaching a metre under sub-section (1) shall be paid out of the Municipal Fund of the Municipality and the consumer shall be charged rent for the same.