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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(1)(a) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(a)if such tenant was a member of a joint family, to the surviving member or members of the said family, and