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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(1) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(1)Whenever it appears to the Government that the construction of field channels is expedient for the supply of water to the lands immediately after or simultaneously with the availability of water in the main irrigation system, the Government may, by notification declare the command area under an irrigation system or project or source for the purpose of applying the provision of this section.